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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(xii) in Bihar Minor Mineral Rules, 2017

(xii)"Licensing Authority" means an officer who is authorized to grant, suspend and cancel a mining lease, retail license, movement permit or any other license etc under the Act & these rules;