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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(v) in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999

(v)who refuses or neglects to leave, or remove any animals, vehicles or goods from any such ferry boat or bridge, on being requested by such toll-collector, lessee Or assistant to do so;