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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Punjab - Subsection

Section 113(2) in Punjab Jail Manual, 1996

(2)The Deputy Superintendent shall, without delay, call the attention of the Medical Subordinate to any prisoner desiring to see him, or who is ill, or whose state of mind or body appears to require attention, and shall carry into effect all written directions given by the Medical Officer respecting alterations of the discipline or treatment of any such prisoner. [Section 37 Act IX of 1894]