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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(3)(c) in Rajasthan State Highways Act, 2014

(c)six part-time members, to be appointed by the State Government by notification in the Official Gazette, of whom one each, not being lower in rank than a Secretary to the Government, shall be the nominee of the Finance Department, the Planning Department and the Transport Department respectively, and one each shall be an eminent person from the field of
(i)finance or banking,
(ii)technology and research in roads, and
(iii)judiciary or law.