Allahabad High Court
Commissioner Of Central Excise, Noida vs M/S Laxmi Agro Industrial Constulants & ... on 13 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- CENTRAL EXCISE APPEAL No. - 28 of 2005 Petitioner :- Commissioner Of Central Excise, Noida Respondent :- M/S Laxmi Agro Industrial Constulants & Exporters Ltd. Petitioner Counsel :- K.C. Sinha,A.K. Nigam Respondent Counsel :- K.Agrawal,M.P.DeVnath,Nishant Mishra Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J. List this case before a Bench of which one of us (Hon. Rajes Kumar, J.) is not a member.
Order Date :- 13.8.2010 Gaurav