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[Cites 0, Cited by 0] [Section 84A(1)] [Section 84A] [Entire Act]

Greater Bengaluru City Corporation -

Section 84A(1)(b) in Bangalore Water Supply and Sewerage Act, 1964

(b)the regulation in any manner not specifically provided for in this Act, of the construction, alteration, maintenance, preservation, cleaning and repairs of sewers, ventilation shafts, pipes, latrines, urinals, cesspools and other sewerage works;