Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2)(b) in Rajasthan Civil Services (Pension) Rules, 1996

(b)Civil Surgeon or a District Medical Officer or Medical Officer or equivalent status in other cases.