Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 19 in The Rajasthan Brewery Rules, 1972

19. Placement of mashtuns, etc., to admit of gauging and alterations to be intimated to the officer-in-charge.

- All mashtuns, underbacks, coolers fermenting vessels and settling backs shall be so placed and fixed as to admit of their contents being accurately ascertained by gauge or measure and shall not be altered in shape, position or capacity without two days notice in writing to the officer-in-charge.