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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016

(b)as a percentage of the amount realised net of other liquidation costs, and of the amount distributed, for the balance period of liquidation, as under: