Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Arunachal Pradesh - Subsection Section 4(h) in Arunachal Pradesh Heritage Act, 2015 (h)to monitor the implementation of heritage conservation plans and brings any lapses or shortcomings in the implementation thereof to the notice of the State Government ;
