Bombay High Court
Suyog Sundar Sutar vs Mahad Nagarparishad, Mahad, Dist. ... on 8 February, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
14-WP.201.2020
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 201 of 2020
Suyog Sundar Sutar } Petitioner
Versus
Mahad Nagarparishad }
Mahad and Ors. } Respondents
Mr.Prithviraj P. Gole for the petitioner.
Ms.R.A.Salunkhe-AGP for State.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- FEBRUARY 8, 2021 PC :-
Stand over to 9th February 2021 for withdrawal.
Jayant V. Salunke Digitally signed by (G. S. KULKARNI, J.) (CHIEF JUSTICE) Jayant V. Salunke Date: 2021.02.09 10:54:27 +0530 Page 1 of 1 J.V.Salunke,PS