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State of West Bengal - Section

Section 51 in West Bengal Industrial Disputes Rules, 1958

51. Vacancies.

- In the event of the workmen's representative ceasing to be a member under sub-rule (3) of rule 50 or ceasing to be employed in the establishment or in the event of his resignation, death or otherwise his successor shall be elected in accordance with the provisions of these rules from the same group, section, shop or department to which the member vacating the seat belonged.