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State of Odisha - Section

Section 10 in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

10. Distraint of crops or ungathered produce.

- If crops or ungathered produce of the land belonging to the agriculturist or his heir or legal representative are distrained the prescribed authority may cause them to be sold when fit for keeping or gathering, or at his option may cause them to be reaped or gathered in due season and stored in proper place until sold.