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Madhya Pradesh High Court

Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 27 September, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                              1                                WP-29124-2023
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                         WP No. 29124 of 2023
                            (NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 27-09-2024
                                    Shri Ajay Bagadia, Senior Advocate with Shri Shashwat Seth, learned

                           counsel for the petitioner.
                                    Shri Anirudh Malpani, Government Advocate for the State.

                                    Heard on the question of admission.
                                    Issue notice to the respondents on payment of process fee by RAD

within a period of one week.

Notice be made returnable in six weeks.

(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 27-09-2024 17:52:39