Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(8) in The Export-Import Bank Of India Act, 1981 (8)The Board shall meet at such times and places and shall observe such rules of procedure in regard to the transaction of business of its meetings as may be prescribed.
