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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(14) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(14)He shall organise to collect the details of seedlings planted in each location, motivate the concerned to protect them and collect percentage of survival periodically.