Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 27A(1)] [Section 27A] [Entire Act] Union of India - Subsection Section 27A(1)(b) in The Consumer Protection Act, 1986 (b)the order made by the State Commission to the National Commission; and