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Gujarat High Court

Gujarat vs Texmaco on 25 November, 2010

Author: K.M.Thaker

Bench: K.M.Thaker

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCA/14813/2005	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 14813 of 2005
 

 
 
======================================
 

GUJARAT
INDUSTRIAL DEVELOPMENTCORPORATION - Petitioner(s)
 

Versus
 

TEXMACO
CRIMPERS TEXTURIZERS - Respondent(s)
 

====================================== 
Appearance
: 
MR
MB GANDHI for Petitioner(s) : 1, 
MR DAKSHESH MEHTA for
Respondent(s) : 1, 
======================================
 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE K.M.THAKER
		
	

 

 
 


 

Date
: 15/11/2010 

 

 
 
ORAL
ORDER 

When the matter was called out, no one was present. Hence, adjourned.

(K.M.Thaker, J.) sudhir     Top