Gujarat High Court
Gujarat vs Texmaco on 25 November, 2010
Author: K.M.Thaker
Bench: K.M.Thaker
Gujarat High Court Case Information System
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SCA/14813/2005 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 14813 of 2005
======================================
GUJARAT
INDUSTRIAL DEVELOPMENTCORPORATION - Petitioner(s)
Versus
TEXMACO
CRIMPERS TEXTURIZERS - Respondent(s)
======================================
Appearance
:
MR
MB GANDHI for Petitioner(s) : 1,
MR DAKSHESH MEHTA for
Respondent(s) : 1,
======================================
CORAM
:
HONOURABLE
MR.JUSTICE K.M.THAKER
Date
: 15/11/2010
ORAL
ORDER
When the matter was called out, no one was present. Hence, adjourned.
(K.M.Thaker, J.) sudhir Top