Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 805 in Punjab Jail Manual, 1996 805. Record of leprosy on history-ticket. - When any convict prisoner convicted, unconvicted, or civil is, found to be suffering from leprosy, the Medical Officer shall record the fact in his history-ticket.
