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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(ix) in The Maharaja Sayajirao University of Baroda Act, 1949

(ix)One representative to be elected by the registered trade unions in the University Area from amongst their members in the manner specified in the Statutes.