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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(7) in Rajasthan Land Revenue Act 1956

(7)All Additional and Assistant Director of Land Records, Collectors, Additional Collectors, Land Records Officer, Tehsildars, Additional Tehsildars and Naib-Tehsildars shall be subordinate to the Director of Land Records;