Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 308] [Entire Act] State of Bihar - Subsection Section 308(i) in Bihar Financial Rules, 1950 (i)when, if the work was sanctioned by higher authority, the total estimate has been exceeded by more than 5 per cent; and
