Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(e) in The Atomic Energy Act, 1962

(e)to provide for control over radioactive substances or radiation generating plant in order to-
(i)prevent radiation hazards;
(ii)secure public safety and safety of persons handling radioactive substances or radiation generating plant; and
(iii)ensure safe disposal of radioactive wastes;