Section 7 in The M.P. State Road Transport Corporation Rules, 1962
7. Countersigning of bills.
- A bill for traveling allowance, daily allowance and conveyance allowance claimed under these rules shall be countersigned by-(i)the Chairman- in case of his bill or the bill of a non-official member, and(ii)the official member- in case of the bill of an official member himself, before it is submitted for payment.
