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[Cites 0, Cited by 0] [Section 17(11)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(11)(e) in Uttaranchal Value Added Tax Act, 2005

(e)changes the name, style or nature of his business or effects any change in the class or description of goods in which he carries on his business, as specified in his certificate of registration; or