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State of Madhya Pradesh - Section

Section 10 in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

10. Certificate of appointment to certain officers of Special Armed Force, and when such certificate to be surrendered.

(1)Every Officer of the Special Armed Force below such rank as may be specified by the State Government shall, on appointment receive a certificate of appointment in the form in Schedule II.
(2)Every person who for any reason, ceased to be an officer of the Special Armed Force shall forthwith deliver his certificate of appointment, and the arms, accouterments, clothing and other necessaries which have been furnished to him for the execution of his office to an officer empowered by the [Commandant or the Deputy Commandant] [Substituted by M.P. Act No. 28 of 1987.] to receive the same.