Section 10(1) in Himachal Pradesh Shops and Commercial Establishments Act, 1969
(1)Save as otherwise provided by this Act, every establishment shall remain close on such day in a week as may be prescribed: Provided that, in the case of an establishment attached to a factory, the employer may substitute the close-day of such establishment so as to correspond to the substituted close-day of the factory in the same manner and subject to the same conditions as are laid down in this behalf in the Factories Act, 1948 (Central Act, 63 of 1948).
