Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 604 in Orissa Municipal Rules, 1953

604.

If any difficulty arises in the interpretation of these rules or in giving effect to these the State Government may order as occasion may require, do anything which appears to them necessary to remove the difficulty. The order of the State Government shall be final and shall not be challenged in any proceedings.[Substituted vide O.G.E. No. 2412 dated 10.12.2007.]