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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(1) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(1)The Bihar Building (Lease, Rent and Eviction) Control Act, 1982 (Act No. 4 of 1983) is hereby repealed.