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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(4)Only the cart man and the bullock for which application forms and veterinary fitness certificates have been received by the organizers and submitted by them to the Officers shall be entitled to participate in the event and any race.