Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1) in U.P Consolidation of Holdings Act, 1953

(1)The State Government [may by notification in the Gazette make rules] [Substituted by U.P. Act No. 30 of 1975 for the words 'may make rules' (w.e.f. 19.8.1975).] for the purposes of carrying into effect the provisions of this Act.