Rajasthan High Court - Jaipur
Suraj Mal Gupta vs Nathi Lal And Ors on 25 November, 2011
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR O R D E R S.B. Civil Writ Petition No. 8799/2009 S.B. Civil Misc. Stay Application No. 1047/2009 Suraj Mal Gupta V/s. Nathi lal & Ors. Date of Order : 25th November, 2011 HON'BLE MR. JUSTICE MAHESH BHAGWATI None is present for the petitioner.
Neither the petitioner is found to have filed the PF and notices of respondents nos. 1 to 4 nor he is present today in the court. Hence, the civil writ petition as also the stay application filed on behalf of the petitioner stand dismissed in default of appearance as also for non-prosecution. (MAHESH BHAGWATI),J.
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