Supreme Court - Daily Orders
M/S Tirupati Plastomatics Pvt Ltd vs Union Of India on 10 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.40 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
12178-12179/2014
(Arising out of impugned final judgment and order dated 20/03/2014
in DBCWP No. 3134/2014 and order dated 21/04/2014 in DBCWP No.
3134/2014 passed by the High Court Of Rajasthan At Jaipur)
M/S TIRUPATI PLASTOMATICS PVT LTD Petitioner(s)
VERSUS
UOI & ORS Respondent(s)
(With appln. (s) for exemption from filing legible copies of dim
annexures and permission to file additional documents and interim
relief and office report)
Date : 10/10/2014 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Gopal Subramanium, Sr. Adv.
Mr. Alok Yadav, Adv.
Mr. Sundar Ramanathan, Adv.
Mr. M. P. Devanath,Adv.
For Respondent(s) Mr. K. Swami, Adv.
Ms. Sunita Rao, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Interim order to continue till the disposal of the case.
(MEENAKSHI KOHLI) Signature Not Verified (JASWINDER KAUR) COURT MASTER COURT MASTER Digitally signed by Meenakshi Kohli Date: 2014.10.11 07:34:35 IST Reason: