Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 30 May, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~37 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through: Mr. Amit Sibal, Sr. Adv. with Ms.
Nandadevi Deka, Mr. Sudhir Yadav
and Mr. Savyasachi Rawat, Advs.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv. with
Mr. A.P. Singh, Ms. Padma Priya and
Mr. Rishabh Dua, Advs. for NHAI.
38
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through: Mr. Amit Sibal, Sr. Adv. with Ms.
Nandadevi Deka, Mr. Sudhir Yadav
and Mr. Savyasachi Rawat, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Mr. Dayan Krishnan, Sr. Adv. with
Mr. A.P. Singh, Ms. Padma Priya and
Mr. Rishabh Dua, Advs. for NHAI.
Mr. Prasenjit Keswani and Mr.
Upmanyu Tewari, Adv. for R-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 30.05.2022 These matters could not be taken up today due to paucity of time. List on 18.08.2022.
YASHWANT VARMA, J.
MAY 30, 2022/SU Signature Not Verified Digitally Signed By:NEHA Signing Date:31.05.2022 18:16:38