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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 30 May, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~37 & 38
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CONT.CAS(C) 182/2021
                               THEME ENGINEERING SERVICES PVT LTD & ANR.
                                                                                         ..... Petitioners
                                                 Through: Mr. Amit Sibal, Sr. Adv. with Ms.
                                                              Nandadevi Deka, Mr. Sudhir Yadav
                                                              and Mr. Savyasachi Rawat, Advs.
                                                 versus
                               SHRI AWADHESH KUMAR & ORS.                       ..... Respondents
                                                 Through: Mr. Dayan Krishnan, Sr. Adv. with
                                                              Mr. A.P. Singh, Ms. Padma Priya and
                                                              Mr. Rishabh Dua, Advs. for NHAI.
                          38
                          +    W.P.(C) 1173/2021
                               THEME ENGINEERING SERVICES PVT LTD. & ANR.
                                                                                         ..... Petitioners
                                                 Through: Mr. Amit Sibal, Sr. Adv. with Ms.
                                                              Nandadevi Deka, Mr. Sudhir Yadav
                                                              and Mr. Savyasachi Rawat, Advs.
                                                 versus
                               NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
                                                                                      ..... Respondents
                                                 Through: Mr. Dayan Krishnan, Sr. Adv. with
                                                              Mr. A.P. Singh, Ms. Padma Priya and
                                                              Mr. Rishabh Dua, Advs. for NHAI.
                                                              Mr. Prasenjit Keswani and Mr.
                                                              Upmanyu Tewari, Adv. for R-3.
                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                 ORDER

% 30.05.2022 These matters could not be taken up today due to paucity of time. List on 18.08.2022.

YASHWANT VARMA, J.

MAY 30, 2022/SU Signature Not Verified Digitally Signed By:NEHA Signing Date:31.05.2022 18:16:38