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State of Bihar - Section

Section 70 in The Bihar Panchayat Election Rules, 2006

70. Adjournment of Poll during the period of poll.

- Any polling station if at an election, some abnormal situation arises, the Presiding Officer may adjourn the poll and may recommence the polling when the situation returns to normal. The Presiding Officer shall note the details of such adjournment of poll in his diary.