Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Bombay Presidency - Section Section 1 in Bombay Hereditary Offices Act, 1874 1. It is hereby enacted that Sections XVII. And XVIII. of Regulation XVI. of 1827 of the Bombay Code, be rescinded.
