Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3)The Vice-Chancellor shall be the ex officio Chairman and the Registrar [Member Secretary] [Words substituted for the word 'non-member Secretary' by W.B. Act 21 of 1996.] of the [Executive Council] [Words substituted for the word 'Board' by W. B. Act 31 of 1981.].