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State of Arunachal Pradesh - Section

Section 27 in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

27. Recovery of cost of removal of encroachment.

- Whenever a State Road Authority removes any encroachment under this Act, the actual expenditure involved in removal of road encroachment plus fifteen percent for overhead charges shall be recovered from the person responsible for the encroachment in the manner as may be prescribed.