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Supreme Court - Daily Orders

Balasaheb Annasaheb Jasud vs Anirudha Vilas Kurbetti on 4 December, 2017

Bench: Kurian Joseph, Amitava Roy

     ITEM NO.14                              COURT NO.5                 SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36039/2017

     (Arising out of impugned final judgment and order dated 28-04-2017
     in RSA No. 764/2005 passed by the High Court of Karnataka Circuit
     Bench at Dharwad)

     BALASAHEB ANNASAHEB JASUD                                           Petitioner(s)

                                                    VERSUS

     ANIRUDHA VILAS KURBETTI & ORS.                                      Respondent(s)

     (WITH IA No.127652/2017-CONDONATION OF DELAY IN FILING)


     Date : 04-12-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE AMITAVA ROY


     For Petitioner(s)                 Mr. Shanthkumar V. Mahale,Adv.
                                       Mr. Rajesh Mahale, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We find no reason to entertain this special leave petition, which is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of.



     (NARENDRA PRASAD)                                               (RENU DIWAN)
       COURT MASTER                                                ASST. REGISTRAR



Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2017.12.05
17:13:54 IST
Reason: