Supreme Court - Daily Orders
Balasaheb Annasaheb Jasud vs Anirudha Vilas Kurbetti on 4 December, 2017
Bench: Kurian Joseph, Amitava Roy
ITEM NO.14 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36039/2017
(Arising out of impugned final judgment and order dated 28-04-2017
in RSA No. 764/2005 passed by the High Court of Karnataka Circuit
Bench at Dharwad)
BALASAHEB ANNASAHEB JASUD Petitioner(s)
VERSUS
ANIRUDHA VILAS KURBETTI & ORS. Respondent(s)
(WITH IA No.127652/2017-CONDONATION OF DELAY IN FILING)
Date : 04-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Shanthkumar V. Mahale,Adv.
Mr. Rajesh Mahale, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASST. REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2017.12.05
17:13:54 IST
Reason: