Section 2 in M.P. Industrial Relations Rules, 1961
2.
In these Rules unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Industrial Relations Act, 1960 (No. 27 of 1960);(b)"Form" means a form appended to these rules;(c)"Schedule" means a schedule appended to the Act;(d)"Section" means a section of the Act.
