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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(vii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(vii)reallocate to Janpad Panchayat and Gram Panchayats the funds made available by Central or State Government pertaining to the transferred functions, works, schemes and projects, as per the norms fixed by the Central or State Government;