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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Nagpur Province - Subsection

Section 271(1)(c) in The City of Nagpur Corporation Act, 1948

(c)a direction that any street, portion of a street or locality specified in the scheme, the construction of more than a specified number of houses on each acre of land shall not be allowed;