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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(ba) in The Mumbai Municipal Corporation Act, 1888

(ba)[ has more than two children: [Clause (ba) was inserted by Maharashtra 43 of 2000, Section 2, (w.e.f. 13.9.2000).]