Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B(15)] [Section 19B] [Entire Act] Union of India - Subsection Section 19B(15)(i) in The Unit Trust Of India Act, 1963 (i)the defendant or respondent, or where there is more than one defendant or respondent any one of them-