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Union of India - Section

Section 19 in The Naval And Aircraft Prize Act, 1971

19. Repeals.

The Naval Prize Act, 1864 (of), the Naval Agency and Distribution Act, 1864 (of), the Prize Courts Act, 1894, the Prize Courts Procedure Act, 1914, the Prize Courts Act, 1915, the Naval Prize Act, 1918, the Prize Act, 1939, in so far as they apply in India are hereby repealed.