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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4) in The National Capital Region Planning Board Act, 1985

(4)If any question arises whether the modifications proposed to be made are modifications which effect important alterations in the character of the Regional Plan, or whether they relate to the extent of land uses or the standards of population density, it shall be decided by the Board whose decision thereon shall be final.