Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(1)(e) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007 (e)The meter shall have the battery back-up of 12 years for its Real Time Clock (RTC) while meter in service.