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Supreme Court - Daily Orders

Indrakashi Devi vs The State Of Karnataka on 17 May, 2023

Bench: K.M. Joseph, Aravind Kumar

     ITEM NO.28                         COURT NO.3                 SECTION IV-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal Nos. 3309-3310/1997

     INDRAKASHI DEVI & ORS.                                         Appellant(s)

                                                VERSUS

     THE STATE OF KARNATAKA & ANR.                                  Respondent(s)

     [ ONLY CONMT.PET. (c) NO. 716/23, CONMT.PET.(C)No.688/2021 AND
     CONMT.PET.(C)No.578/2022 ARE LISTED UNDER THIS ITEM. ]

     WITH

     CONMT.PET.(C) No. 688/2021 in C.A. No. 3309-3310/1997 (IV-A)

     CONMT.PET.(C) No. 578/2022 in C.A. No. 3305/1997 (IV-A)
     (FOR ADMISSION)

     CONMT.PET.(C) No. 716/2023 in C.A. No. 3307/1997 (IV-A)
     (IA No. 39734/2023 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
     58749/2023      -      PERMISSION      TO      FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 17-05-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Appellant(s)
                                   Mr. Sidharth Luthra, Sr. Adv.
                                   Mrs. Prabha Swami, AOR
                                   Mr. Balaji Varma, Adv.
                                   Ms. Chanan Parwani, Adv.
                                   Mr. Nikhil Swami, Adv.
                                   Ms. Divya Swami, Adv.
                                   Mr. Sarthak Karol, Adv.

                                   Mrs. Kanchan Kaur Dhodi, AOR

                                   Dr. Aditya Sondhi, Sr. Adv.
                                   Mr. C. Aryama Sundaram, Sr. Adv.
                                   Mr. T. Harish Kumar, AOR
Signature Not Verified
                                   Ms. Nayan Tara B G, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.05.20
                                   Mr. Navneet Dugar, Adv.
11:45:51 IST
Reason:                            Mr. Subham Kothari, Adv.



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                    Mrs. Lalita Kaushik, AOR
                    Mr. Abhay Kumar, AOR

                    Mr. K. K. Mani, AOR
                    Ms. T.archana, Adv.
                    Mr. Rajeev Gupta, Adv.
                    Mr. Vinay Rajput, Adv.

For Respondent(s)
                    Mr. Nikhil Goel, A.A.G.
                    Mr. V. N. Raghupathy, AOR
                    Mr. Manendra Pal Gupta, Adv.
                    Mr. Adithya Roy, Adv.
                    Mrs. Ansha Varma, Adv.

                    Mr. Pramod Dayal, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

CONMT.PET.(C) No. 688/2021 in C.A. No. 3309-3310/1997 CONMT.PET.(C) No. 578/2022 in C.A. No. 3305/1997 CONMT.PET.(C) No. 716/2023 in C.A. No. 3307/1997 Issue notice.

Mr. V. N. Raghupathy, learned counsel, takes notice for respondent No. 1.

Counter affidavit may be filed within six weeks. List the matter on 11th August, 2023. We exempt the presence of the respondents till the next date of hearing.

         (NIDHI AHUJA)                        (RENU KAPOOR)
           AR-cum-PS                        ASSISTANT REGISTRAR




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