Supreme Court - Daily Orders
Indrakashi Devi vs The State Of Karnataka on 17 May, 2023
Bench: K.M. Joseph, Aravind Kumar
ITEM NO.28 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 3309-3310/1997
INDRAKASHI DEVI & ORS. Appellant(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
[ ONLY CONMT.PET. (c) NO. 716/23, CONMT.PET.(C)No.688/2021 AND
CONMT.PET.(C)No.578/2022 ARE LISTED UNDER THIS ITEM. ]
WITH
CONMT.PET.(C) No. 688/2021 in C.A. No. 3309-3310/1997 (IV-A)
CONMT.PET.(C) No. 578/2022 in C.A. No. 3305/1997 (IV-A)
(FOR ADMISSION)
CONMT.PET.(C) No. 716/2023 in C.A. No. 3307/1997 (IV-A)
(IA No. 39734/2023 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
58749/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-05-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s)
Mr. Sidharth Luthra, Sr. Adv.
Mrs. Prabha Swami, AOR
Mr. Balaji Varma, Adv.
Ms. Chanan Parwani, Adv.
Mr. Nikhil Swami, Adv.
Ms. Divya Swami, Adv.
Mr. Sarthak Karol, Adv.
Mrs. Kanchan Kaur Dhodi, AOR
Dr. Aditya Sondhi, Sr. Adv.
Mr. C. Aryama Sundaram, Sr. Adv.
Mr. T. Harish Kumar, AOR
Signature Not Verified
Ms. Nayan Tara B G, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.05.20
Mr. Navneet Dugar, Adv.
11:45:51 IST
Reason: Mr. Subham Kothari, Adv.
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Mrs. Lalita Kaushik, AOR
Mr. Abhay Kumar, AOR
Mr. K. K. Mani, AOR
Ms. T.archana, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Vinay Rajput, Adv.
For Respondent(s)
Mr. Nikhil Goel, A.A.G.
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Adithya Roy, Adv.
Mrs. Ansha Varma, Adv.
Mr. Pramod Dayal, AOR
UPON hearing the counsel the Court made the following
O R D E R
CONMT.PET.(C) No. 688/2021 in C.A. No. 3309-3310/1997 CONMT.PET.(C) No. 578/2022 in C.A. No. 3305/1997 CONMT.PET.(C) No. 716/2023 in C.A. No. 3307/1997 Issue notice.
Mr. V. N. Raghupathy, learned counsel, takes notice for respondent No. 1.
Counter affidavit may be filed within six weeks. List the matter on 11th August, 2023. We exempt the presence of the respondents till the next date of hearing.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS ASSISTANT REGISTRAR
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