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Delhi High Court - Orders

Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 5 August, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     O.M.P. (COMM) 235/2022

                                MANGALORE REFINERY AND
                                PETROCHEMICALS LIMITED                    ..... Petitioner
                                            Through: Mr. Saswat Pattnaik, Advocate.

                                                           versus

                                DRIPLEX WATER ENGINEERING
                                PRIVATE LIMITED                                     ..... Respondent
                                              Through: None.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                   ORDER

% 05.08.2022 I.A. 12469/2022(Application seeking permission to bring on record additional documents)

1. The petitioner has filed this application seeking permission to bring on record certain documents which were part of the arbitral record.

2. Issue notice to the respondent through counsel.

3. List alongwith O.M.P. (COMM) 235/2022 on the date fixed i.e., 07.09.2022.

PRATEEK JALAN, J AUGUST 5, 2022 'pv' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:08.08.2022 11:41:19