Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 5 August, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022
MANGALORE REFINERY AND
PETROCHEMICALS LIMITED ..... Petitioner
Through: Mr. Saswat Pattnaik, Advocate.
versus
DRIPLEX WATER ENGINEERING
PRIVATE LIMITED ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.08.2022 I.A. 12469/2022(Application seeking permission to bring on record additional documents)
1. The petitioner has filed this application seeking permission to bring on record certain documents which were part of the arbitral record.
2. Issue notice to the respondent through counsel.
3. List alongwith O.M.P. (COMM) 235/2022 on the date fixed i.e., 07.09.2022.
PRATEEK JALAN, J AUGUST 5, 2022 'pv' Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:08.08.2022 11:41:19