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[Section 21]
[Entire Act]
Union of India - Subsection
Section 21(2) in The Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980
| Existing Bank | Corresponding New Bank |
| Column 1 | Column 2 |
| The Andhra Bank Limited | Andhra Bank |
| Corporation Bank Limited | Corporation Bank |
| The New Bank of India Limited | New Bank of India |
| The Oriental Bank of Commerce Limited | Oriental Bank of Commerce |
| The Punjab and Sind Bank Limited | Punjab and Sind Bank |
| Vijaya Bank Limited | Vijaya Bank |
| Name of existing Bank | Amount in lakh of rupees |
| The Andhra Bank Limited | 610 |
| Corporation Bank Limited | 180 |
| The New Bank of India Limited | 510 |
| The Oriental Bank of Commerce Limited | 100 |
| The Punjab and Sind Bank Limited | 210 |
| Vijaya Bank Limited | 240 |